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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in Punjab Detenus (Conditions of Detention) Order, 1974

(2)Every detenu and his cell or ward shall be searched not less than once a week by the Deputy Superintendent Jail, or Assistant Superintendent Jail, as detailed by the Superintendent. Special precautions shall be taken to make the fact of the search shall be noted in the Deputy Superintendent's or Assistant Superintendent's report book. Every detenu shall also be searched before and after interviews and at any other time if the Superintendent considers it necessary.