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[Cites 0, Cited by 0] [Section 235(3)] [Section 235] [Entire Act]

State of West Bengal - Subsection

Section 235(3)(ii) in The West Bengal Motor Vehicles Rules, 1989

(ii)the width across the vehicle shall be not less than 69 centimetres and shall extend to the left of the centre of the steering column in no case less than 25 centimetres so that a line drawn parallel to the axis of the vehicle through the centre of any gear lever, brake lever or other device to which the driver has to have frequent access lies not less than 5 centimetres inside the width reserved for the driver's seat; and