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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in Oil Industry (Development) Rules, 1975

(2)The Board may decide about matters connected with the manner of expenditure and about the operations of its bank accounts, deposits, including investments.* Amended vide G.S.R. 762(E) dated 7th September, 1990.