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State of Goa - Section

Section 119 in The Goa Panchayat Raj Act, 1994

119. Delimitation of territorial constituencies.

- The Government shall, by notification,-
(a)[ divide the area within the jurisdiction of North Goa Zilla Panchayat and South Goa Zilla Panchayat into 30 and 20 single member territorial constituencies respectively, for the purpose of election, to such Zilla Panchayat.] [Clause (a) substituted by the Amendment Act 11 of 2000.]
(b)determine the territorial constituencies or constituencies in which seats are reserved for the Scheduled Castes, Scheduled Tribes, Backward Classes and Women.