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[Cites 0, Cited by 0] [Section 389(1)] [Section 389] [Entire Act]

State of Gujarat - Subsection

Section 389(1)(e) in The Gujarat Provincial Municipal Corporations Act, 1949

(e)entering upon, and passing through any land in the vicinity of a water work of conveying or causing to be conveyed men, materials and tools through such land-under section 191;