Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Haryana - Subsection Section 117(4) in The Haryana Canal and Drainage Rules, 1976 (4)A copy of the decision or order shall be transmitted by the Court to the officer against whose decision or order the appeal was preferred.
