Allahabad High Court
State Of U.P. vs Ramsagar & 2 Ors. on 22 July, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- CRIMINAL APPEAL No. - 1597 of 2010 Petitioner :- State Of U.P. Respondent :- Ramsagar & 2 Ors. Petitioner Counsel :- G.A.,Sanjay Kumar Yadav Hon'ble Abdul Mateen,J.
Hon'ble Yogendra Kumar Sangal,J.
In the present State Appeal all the three respondents namely Ram Sagar, Ravish and Deepak are said to be present. On their behalf power has been filed by Shri P.K.Mishra, who also identifies them. Let their attendance be noted.
We have also gone through the report of C.J.M. Ambedkar Nagar dated 03.06.2010. Respondents have filed their bonds and sureties before the court concerned. They need not appear again unless called for.
When the case is next listed, name of Shri P.K.Mishra be shown as counsel for the respondents.
Order Date :- 22.7.2010 Kaushal