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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(2)(i) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(i)the Board established under Section 3 shall exercise all the powers and discharge all the functions of the Board dissolved under clause (b) of sub-section (1); and