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[Cites 0, Cited by 5] [Section 19(4)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4)(h) in The Competition Act, 2002

(h)entry barriers including barriers such as regulatory barriers, financial risk, high capital cost of entry, marketing entry barriers, technical entry barriers, economies of scale, high cost of substitutable goods or service for consumers;