Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 21 in The Companies (Amendment) Act, 2000

21. Amendment of section 60.- In section 60 of the principal Act, in sub- section (5), for the words" five thousand rupees", the words" fifty thousand rupees" shall be substituted.