Supreme Court - Daily Orders
The Chief Executive Officer vs S. Lalitha on 19 January, 2023
ITEM NO.3 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 6289/2019
THE CHIEF EXECUTIVE OFFICER & ORS. Petitioner(s)
VERSUS
S. LALITHA & ORS. Respondent(s)
(AAN issued to P-1 & P-2
FOR ADMISSION and I.R. )
Date : 19-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sahil Bhalaik, AOR
Mr Tushar Giri, Adv.
Mr Sohan Patil, Adv.
For Respondent(s)
Mr D.P.Chaturvedi, Adv.
Mr Tarun Thakur, Adv.
Mr Vibhav Chaturvedi, Adv.
Ms. Anuradha Mutatkar, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Petitioner no.3 is duly represented. Opportunity to respondent no.1 to file counter affidavit has already been declined.
Service is complete on respondent nos. 2 to 4 but none has entered appearance.
Service of notice for alternative arrangement(counsel designated as Senior Advocate)is complete on petitioner nos. 1 and 2 but none has entered appearance.
Signature Not VerifiedRegistry to process the matter for listing before the Digitally signed by PRIYANKA MALIK Hon'ble Judge in Chambers for necessary directions. Date: 2023.01.20 16:47:12 IST Reason:
H. SHASHIDHARA SHETTY Registrar