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M/S Dharampal Premchand Ltd vs Union Of India . on 3 December, 2015

     ITEM NO.60                            REGISTRAR COURT. 1                   SECTION XVIA

                                      S U P R E M E C O U R T O F     I N D I A
                                              RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MRS. RACHNA GUPTA

                                     Transfer Petition(s)(Civil)   No(s).     744/2015


     M/S DHARAMPAL PREMCHAND LTD                                              Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                    Respondent(s)

     (with appln. (s) for ad-interim ex-parte stay and office report)


     Date : 03/12/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr Nishit Agrawal, Adv.
                                           Mr. Vipin Kumar Jai,Adv.


     For Respondent(s)
                                           Mr Naik H.K., Adv.
                                           Mr. B. Krishna Prasad,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service upon respondent nos. 1 and 2 is complete but none has entered appearance. There are five respondents.

For the remaining respondents, vakalatnama has been filed. Registry to update the date base regarding the name of the ld. Counsels. Counter affidavit be filed within four weeks time.

List again on 18.2.2016.

(RACHNA GUPTA) Registrar