Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2) in Orissa Municipal Act, 1950 (2)"building line" means a line which is in rear of the road alignment and to which the main wall of a building, abutting on a road, may lawfully extend;
