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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(m) in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007

(m)"Other Backwards Classes" means the other Backwards classes of the citizen as specified in the notification No. F-8-5 Twenty five-4-84, dated 26-12-1984 of the Chhattisgarh Government, General administration department reservation cell and amended by the State Government from time to time;