Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Ateeq Ahmad on 12 April, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.47 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 47462/2018
(Arising out of impugned final judgment and order dated 06-09-2017
in CRLA No. 3668/2005 06-09-2017 in CRLA No. 4113/2005 passed by
the High Court Of Judicature At Allahabad)
THE STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
ATEEQ AHMAD Respondent(s)
(IA No.8830/2019-CONDONATION OF DELAY IN FILING and IA
No.8831/2019-EXEMPTION FROM FILING O.T.)
Date : 12-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. Arvind Verma, Sr. Adv.
Mr. Amit Singh, Adv.
Mr. Garvesh Kabra, AOR
For Respondent(s)
Mr. Lav Kumar Agrawal, Adv.
Mr. Keshav Ranjan, AOR
Mr. Ravi Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by DEEPAK SINGH Date: 2019.04.15 16:44:43 IST Reason: