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[Cites 0, Cited by 1] [Section 3(4)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(4)(a) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(a)With regard to the taking over of Elementary schools other than those mentioned in sub-sections (1) and (3) there shall be a District Committee in each District which shall examine the feasibility of taking over of such schools by the State Government and which shall consist of the following members:
(i)Deputy Development Commissioner/Administrator, District Board - Chairman.
(ii)District Superintendent of Education - Secretary.