Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 12 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988 12. Powers of the Heads of Department of the various Department of the Constituent College. - The Heads of the Departments of the various Departments of colleges shall exercise such powers as delegated to them under these rules.
