Anas vs The State Of Madhya Pradesh on 7 February, 2022

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Madhya Pradesh High Court

Anas vs The State Of Madhya Pradesh on 7 February, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 The High Court Of Madhya Pradesh MCRC No. 50582 of 2021 (ANAS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 07-02-2022 Heard through Video Conferencing.

List along with M.Cr.C.No.50585 of 2021.

(SATYENDRA KUMAR SINGH) JUDGE SS/-

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VerifiedDigitally Digitally signed by SAN SHAILESH MAHADEV SUKHDEVE Date: 2022.02.07 18:24:42 IST