Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Rajesh @ Sarkari vs State Of Haryana & Others on 24 April, 2018

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                               CRM-M-2748-2018 (O&M)
                                               Date of decision: 24.04.2018

Rajesh @ Sarkari
                                                                ....Petitioner

                                  Versus
State of Haryana and others
                                                              ....Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:     Mr. Ravinder Hooda, Advocate
             for the petitioner.

                     ******

ARVIND SINGH SANGWAN, J. (Oral)

For detailed order, see order of even date passed in CRM-M-

15931-2018 (Rajesh @ Sarkari Vs. State of Haryana and others).

[ ARVIND SINGH SANGWAN ] 24.04.2018 JUDGE vishnu Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 06-05-2018 19:09:08 :::