Punjab-Haryana High Court
Rajesh @ Sarkari vs State Of Haryana & Others on 24 April, 2018
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-2748-2018 (O&M)
Date of decision: 24.04.2018
Rajesh @ Sarkari
....Petitioner
Versus
State of Haryana and others
....Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: Mr. Ravinder Hooda, Advocate
for the petitioner.
******
ARVIND SINGH SANGWAN, J. (Oral)
For detailed order, see order of even date passed in CRM-M-
15931-2018 (Rajesh @ Sarkari Vs. State of Haryana and others).
[ ARVIND SINGH SANGWAN ] 24.04.2018 JUDGE vishnu Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 06-05-2018 19:09:08 :::