Section 62 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
62. Monthly pay abstracts of extra process servers.
- Where extra process servers are entertained, a pay abstract shall be forwarded monthly by the Tehsildar to the Collector showing for each process server, the number of days for which he was employed, the amount paid to him, the date of payment, and the signature of the process server.
