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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7)(f) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011

(f)in the case of any other artificial juridical person not falling within any of the preceding sub- clauses, by that person or by some other person competent to act on his behalf.