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State of Maharashtra - Section

Section 93 in The Maharashtra Maritime Board Act, 1996

93. Submission of statement of income and expenditure to State Government.

(1)The Board shall annually, or often, or if directed by the Government so to do, submit statement of its income and expenditure in such form and at such time as the Government may direct.
(2)A copy of all such statements shall be open to inspection of the public at the office of the Board during office hours on payment of such fee for each inspection as may, from time to time, be fixed by the Board.