Madhya Pradesh High Court
Kunjilal [D] Lr'S Vanshilal And Ors. vs Gangaram And Ors. on 28 July, 2015
S.A.No.1252/2005
1
28.7.2015 .
Appellants by Shri Anand Gupta, Advocate.
Respondent no.1 by Shri R.K. Upadhyay, Advocate.
Respondent no.9 by Shri Kamal Jain, Govt. Advocate. Counsel for the appellants submits that there is possibility of settlement. Counsel for the respondents pleads no instructions about the compromise.
List after two weeks.
In the meanwhile copy of memo of appeal be supplied to the counsel for the respondent no.9.
(M.C. Garg) Judge pawar/-