Supreme Court - Daily Orders
Mseb Holding Co. Ltd vs The Hong Kong And Shanghai Banking ... on 5 January, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.802 COURT NO.8 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.2065/2025 in SLP(C) No.7870/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in SLP(C) No.7870/2025 passed by the Supreme Court of India]
MSEB HOLDING CO. LTD. & ANR. Petitioners
VERSUS
THE HONG KONG AND SHANGHAI BANKING
CORPORATION LTD. & ORS. Respondents
WITH
Diary No(s). 69596/2025 (IX-A)
I.A. 313984/2025- APPLICATION FOR PERMISSION
I.A. 314000/2025-APPLICATION FOR EXEMPTION FROM FILING O.T.
Date : 05-01-2026 These petition were mentioned today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) : Mr. Tushar Mehta, Solicitor General
M/S. D. S. K. Legal, AOR
Mr. Navneet R., AOR
Ms. Alankrita Sinha, Adv.
For Respondent(s) : Mr. Tushar Mehta, Solicitor General
M/S. D. S. K. Legal, AOR
Mr. Anandh K, AOR
UPON being mentioned the Court made the following
O R D E R
List these miscellaneous applications on 12th January, 2026.
Signature Not Verified Digitally signed by(RASHMI DHYANI PANT) rashmi dhyani pant Date: 2026.01.05 (SUDHIR KUMAR SHARMA) 16:46:38 IST Reason:
ASST. REGISTRAR-CUM-PS COURT MASTER (NSH)