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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(b) in The Insurance (Amendment) Act, 2002

(b)in sub- section (2), for the words, figures and brackets" paragraph 8 (1) of the abstract prepared in accordance with Part II of the Fourth Schedule to this Act", the words, brackets and figures" an abstract of the report of the actuary referred to in sub- section (1) of section 13" shall be substituted.