Section 42(b) in The United Provinces Agriculturists Relief Act 1934
(b)For the period from the first date notified under section 4 till the date fixed by the [State Government] [ Substituted by the ALO 1950 for "Provencial Government" which had been Substituted by the ALO. 1937 for "Local Government"] as the final date to which section 30 shall apply [the rate for the time being notified under section 4 in respect of the period for which each such rate is in force] [ Substituted for the words "the rate notified undersection 4 as the rate in force on the date the loan was taken" by U.P. Act III of 1935] or 4 1/2, whichever is less.
