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State of Arunachal Pradesh - Section

Section 27 in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

27. Qualifications, recruitment of Teachers and other employees and their service conditions.

- The qualifications, recruitment process and other service conditions of academic posts shall be strictly as per the norms recommended by T,e national regulators of higher education in the country from time to time, such as UGC, AICTE, BCI, MCI, PCI, INC, DCI, CCH.'CCIM, NCTE, ICAR etc., as applicable. The recruitment of faculties shall be through the Arunachal Pradesh Public Service Commission. For non-academic posts, qualifications, recruitment process and other service conditions shall be strictly as per the norms as notified by the State Government from time to time.