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State of Tamilnadu - Section

Section 4 in Tamil Nadu Agricultural University Act, 1971

4. Objects of University.

- The objects of the University shall be-
(a)to impart education in different branches of agriculture and allied sciences as the University may determine;
(b)to further the advancement of learning and prosecution of research in agriculture and allied sciences; and
(c)to undertake the extension of such sciences to the rural people in cooperation with the concerned Government departments.