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State of Odisha - Section

Section 20 in The Orissa Panchayat Samiti Budget Rules, 1969

20.

In receipt of Community Development Programme, a copy of the forecasts prepared by the Samiti shall be sent to the Community Development and Panchayati Raj (C.D) Department by the 20th of July at the latest. These forecasts shall be based on the schematic provision available for each block and schemes approved under the Community Development Programme and shall be prepared according to the instruction issued in this regard by Government in the Community Development Department. The forecasts shall be accompanied by actual of the current year available up to the 30th June and revised proposals, if any, for the current year.