Gauhati High Court
The New India Assurance Co. Ltd vs Smt. Pinky Kumari Thakur And 4 Ors on 20 June, 2022
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GAHC010130532021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./238/2021
THE NEW INDIA ASSURANCE CO. LTD.
A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, REP. BY ITS
REGIONAL MANAGER, G.S. ROAD, GUWAHATI-7.
VERSUS
SMT. PINKY KUMARI THAKUR AND 4 ORS.
W/O- LATE RAMESH THAKUR, R/O- VILL.- SUKAN PUKHURI T.E. BIRBAL
LINE, NEAR RADHA KRISHAN MANDIR UNDER P.O. SUKAN PUKHURI, P.S.
AND DIST.- TINSUKIA, ASSAM-786146.
2:MASTER RANJAN THAKUR
S/O- LATE RAMESH THAKUR
R/O- VILL.- SUKAN PUKHURI T.E. BIRBAL LINE
NEAR RADHA KRISHAN MANDIR UNDER P.O. SUKAN PUKHURI
P.S. AND DIST.- TINSUKIA
ASSAM-786146.
3:MISS SHIVANI THAKUR
D/O- LATE RAFIK ALI
R/O- VILL.- SUKAN PUKHURI T.E. BIRBAL LINE
NEAR RADHA KRISHAN MANDIR UNDER P.O. SUKAN PUKHURI
P.S. AND DIST.- TINSUKIA
ASSAM-786146. (RESPONDENT NOS. 2 AND 4 BEING MINOR ARE REP. BY
THEIR NATURAL GUARDIAN I.E. MOTHER
SMT. PINKY KUMARI THAKUR
THE RESPONDENT NO. 1).
4:BIBHIKHON BURAGOHAIN
S/O- LATE S. BORAGOHAIN
R/O- VILL.- TELIKOLA
NA-SADIYA
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P.O. KUNDIL
P.S. CHAPAKHOWA
DIST.- TINSUKIA
ASSAM-786158.
5:LAKHI RAJBONGSHI
S/O- LATE AKAN RAJBONGSHI
C/O- BIBHIKHON BURAGOHAIN
R/O- VILL.- TELIKOLA
NA-SADIYA
P.O. KUNDIL
P.S. CHAPAKHOWA
DIST.- TINSUKIA
ASSAM
PIN- 786158
Advocate for the Petitioner : MRS B ACHARYA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
20.06.2022 Notice had duly been served upon the respondent Nos. 1, 4 and 5 as reflected in the office note dated 14.06.2022. The respondent Nos. 2 and 3 are minor son and daughter of the deceased and are being represented by respondent No. 1, i.e. their mother.
Accordingly, the matter is ready as regard service. LCR has also been received.
List this matter for Hearing in the month of July, 2022.
Page No.# 3/3 JUDGE Comparing Assistant