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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Haryana - Subsection

Section 112(1) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(1)XLVI - Miscellaneous - Receipts on account of Displaced Persons - Receipt forming part of the compensation pool - Receipts on account of sale etc. Government property.(In respect of properties the cost of which was debited to "57 - Miscellaneous").