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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(4)(d) in Manipur Value Added Tax Act, 2004

(d)having paid the tax payable according to a return in time, fails to furnish proof of payment made along with the return in accordance with subsection 28;