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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(a) in The Thoothukudi City Municipal Corporation Act, 2008

(a)the members of the House of the People representing constituencies which comprise wholly or partly the area of the corporation and the members of the Council of States registered I as electors within the area of the corporation;