Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in Oil Industry Development Board Employees (Death-cum-Retirement) Gratuity Rules, 1983 7. Application for gratuity. - Application for the grant of gratuity shall be submitted in the prescribed form to the Chairman Secretary of the Board.
