Gujarat High Court
Commissioner Of Income Tax Rajkot Iii vs Vipassana Trust....Opponent(S) on 10 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/1191/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1191 of 2014
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COMMISSIONER OF INCOME TAX RAJKOT III....Appellant(s)
Versus
VIPASSANA TRUST....Opponent(s)
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Appearance:
MR PRANAV G DESAI, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 10/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of leave note of Mr. Pranav Desai, learned advocate for the appellant, matter is adjourned to 11.11.2014.
(K.S.JHAVERI, J.) (K.J.THAKER, J) divya Page 1 of 1