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Anubrata Mondal @ Kesto vs The Central Bureau Of Investigation on 18 September, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.71                              COURT NO.6                 SECTION II-B

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 33558/2023

     (Arising out of impugned final judgment and order dated 04-01-2023
     in CRM(DB) No. 4229/2022 passed by the High Court at Calcutta)

     ANUBRATA MONDAL @ KESTO                                             Petitioner(s)

                                                     VERSUS

     THE CENTRAL BUREAU OF INVESTIGATION & ANR.                          Respondent(s)

     ( IA No.179555/2023-CONDONATION OF DELAY IN FILING and IA
     No.182717/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 18-09-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)                 Mr. Mukul Rohatgi, Sr. Adv.
                                       Mr. Nikhil Rohatgi, Adv.
                                       Mr. Lzafeer Ahmad B. F., AOR
                                       Mr. Ahmad Ibrahim, Adv.
                                       Mr. Talib Mustafa, Adv.
                                       Mr. Shivam, Adv.
                                       Ms. Ayesha Zaidi, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Notice shall be served by dasti in addition to regular service.

List after three weeks.

(NEETU SACHDEVA) (VIDYA NEGI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR