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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3) in Wild Life (Protection) Punjab Rules, 1975

(3)
(a)On receipt of an application under sub-rule (1) the Chief Wild Life Warden or the Wild Life Warden in whose jurisdiction the Sanctuary is situated will issue a Registration Certificate in Form No. 9.
(b)A separate page in the register shall be allotted to each Licensee.