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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(7)(n) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(n)manner of collecting from the apartment owners or any other occupant of apartments, share of the common expenses;