Andhra Pradesh High Court - Amravati
United India Issurance Company Ltd vs G Gousiya Begum M Gousia Begum on 27 September, 2023
HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI
MAIN CASE No. M.A.C.M.A.No.575 of 2023
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
01. 27.09.2023 AVSS,J & VJP,J
I.A.No.01 of 2023
Sri Kari Basaiah, learned counsel takes
notice for Respondent Nos.1 to 3 and prays time
for filing counter.
Notice to Respondent Nos.4 to 6.
Learned counsel for the petitioner is permitted to take out personal notice to the Respondent Nos.4 to 6 by Registered post with acknowledgement due and file proof of service into the Registry.
M.A.C.M.A.No.575 of 2023 Post on 11.10.2023.
________ AVSS,J _______ VJP,J TM