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Andhra Pradesh High Court - Amravati

United India Issurance Company Ltd vs G Gousiya Begum M Gousia Begum on 27 September, 2023

      HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

             MAIN CASE No. M.A.C.M.A.No.575 of 2023

                           PROCEEDING SHEET
Sl.                                                                         OFFICE
        DATE                             ORDER
No.                                                                          NOTE

01.   27.09.2023   AVSS,J & VJP,J


                                    I.A.No.01 of 2023

                         Sri Kari Basaiah, learned counsel takes

                   notice for Respondent Nos.1 to 3 and prays time

for filing counter.

Notice to Respondent Nos.4 to 6.

Learned counsel for the petitioner is permitted to take out personal notice to the Respondent Nos.4 to 6 by Registered post with acknowledgement due and file proof of service into the Registry.

M.A.C.M.A.No.575 of 2023 Post on 11.10.2023.

________ AVSS,J _______ VJP,J TM