Punjab-Haryana High Court
Dr. Rajinder Jit Kaur Dhindsa vs Sgpc on 23 May, 2012
Author: Surya Kant
Bench: Surya Kant
HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CM No.7334 of 2012 in/and
CWP No.1138 of 2012 (O&M)
Date of Decision: 23.05.2012
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Dr. Rajinder Jit Kaur Dhindsa . . . . Petitioner
VS.
SGPC . . . . . Respondent
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CORAM : HON'BLE MR.JUSTICE SURYA KANT
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Present: Mr. Atul Arya, Advocate for
Mr. Deepak Sibal, Advocate for the petitioner
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SURYA KANT, J. (ORAL)
(1). For the reason mentioned in the application and as prayed for, the writ petition is dismissed as withdrawn. (2). Application as well as the main case stand disposed of accordingly.
(3). Dasti.
23.05.2012 (SURYA KANT)
vishal shonkar
Judge