Section 11(2)(a) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)An emergency meeting of the Committee may be called by the Chairman to discuss matters on which a decision has to be taken immediately.

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