Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117C] [Entire Act] State of Gujarat - Subsection Section 117C(4) in The Bombay Land Revenue Code, 1879 (4)Classification value. - "Classification value" means the relative valuation of land as recorded in the survey records having regard to its soil, water and other advantages.
