Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of West Bengal - Subsection

Section 113(1)(d) in West Bengal Municipal Act, 1993

(d)when the land and building comprised in the holding has been re-developed or substantially altered or improved during the period the annual valuation remains in force; or