Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act] State of Uttar Pradesh - Subsection Section 223(1)(b) in The U.P. Municipalities Act, 1916 (b)fixing bars, chains or posts across or in any street for the purpose of preventing or diverting traffic during such construction or repair; and