Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(1)(vii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vii)two members of the teaching staff, one each representing [the Associate Professors/Assistant Professors and Lecturers of the University] [Substituted for 'the Readers and Lecturers of the Sansthan' by U.P. Act 35 of 2006, Section 7.].