Delhi High Court - Orders
Lalit Modi vs Bdr Builders And Developers Pvt. Ltd on 10 October, 2023
Author: Manmohan
Bench: Manmohan
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EFA(OS) 1/2021 & CM APPL. 52512-52513/2023
LALIT MODI ..... Appellant
Through: None
versus
BDR BUILDERS AND DEVELOPERS PVT. LTD
..... Respondent
Through: Mr. Prashant Mehta, Mr. Prachi
Kohli, Mr. PRanav Singh & Mr. Nitin
Bajaj, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 10.10.2023 CM APPL. 52513/2023 (Exemption)
1. Allowed, subject to just exceptions.
2. Application stands disposed of.
CM APPL. 52512/20233. Present application has been filed on behalf of respondent seeking directions for compliance and execution of the order dated 24th April, 2023 passed by this Court in C.M.No.7935/2022 in the present appeal.
4. Issue notice to the non-applicant through counsel returnable on the date fixed i.e. 07th November, 2023.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 10, 2023/AK This is a digitally signed order.
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