Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 26 February, 2024
$~14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 618/2020 and CM APPL. 32081/2020--stay
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: None.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Adv.
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. M. S. Akhtar, Adv
for R-2/LAC.
+ CM(M) 1/2021 and CM APPL. 100/2021--stay
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: None.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Adv.
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. M. S. Akhtar, Adv
for R-2/LAC.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 26.02.2024
1. None appears for the petitioners.
2. In the interest of justice, no adverse order is being passed today.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2024 at 21:15:28
3. Re-notify on 31.07.2024.
SHALINDER KAUR, J FEBRUARY 26, 2024/aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2024 at 21:15:28