Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(2) in The Assam Administrative and Pension Tribunal Act, 1977 (2)The proceedings before the Tribunal shall be deemed to be a judicial proceeding within the meaning of Section 193 of the Indian Penal Code, 1860
