Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(ii) in The Rajasthan Small Causes Courts Ordinance, 1950 (ii)"Code" means the Code of Civil Procedure, 1908, of the Central Legislature [Central Act V of 1908] [Inserted by Rajasthan Act 2 of 1957.].
