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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(7) in Tripura Board of Secondary Education Act, 1973

(7)The President, Vice-President or any member presiding over the meeting of the Board shall decide any question arising under sub-sections (5) and his decision shall final.CHAPTER - VIII Regulations